Andhra Pradesh High Court - Amravati
Between vs And on 12 December, 2025
(SHOW CAUSE NOTICE BEFORE ADMISSION) IN THE HIGH COURT OF ANDHRA PRAOESH AT AMARAVATI (ORIGINAL JURISDICTION) PRIDAY, THE TWELFTH DAY OF DECEMBER, & TWO THOUSAND AND TWENTY FIVE S :-PRESENT; THE HONOURABLE MS JUSTICE B S BHANUMATHI CONTEMPT CASE NO: 3502 OF 2025 Between: Yaganti Jogeawara Rao, Sfo. Yaganti Satyanarayana, aged about 81 years, R/o. 0.No.858, Main Road, Vellachinitalagudem, West Godavari, Andhra Pradesh 534316. ~ . Petitioner AND Keerthi Chekur, The District Collector, Rajamahendravaram, East Godavari District, Andhra Pradesh. . . Respondent
WHEREAS the Petitioner has presented under Sections 10 to 12 of the Contempt of Courts Act 1974, above cage through his counsel Sri O.Taraka Prasad, praying that this Hon'ble High Court may be pleased to punish the respondent herein for willful, wanton and deliberate disobedience of the orders in W.P.No.18048 of 2025, dated 21.07.2026:
WHEREAS the said case coming on for orders as to admission on this day and whereas the High Court, upon perusing the affidavit filed therein and unon hearing the arguments of Sr O.Taraka Prasad, Advocate for the Petitioner, directed issuance of Notice before adrnission to the respondent, to show cause as to why In the circumstances stated in the affidavit fled in support thereof, the said case should nat be admitted, Kearthi Cnrekuri, The Distriat Collector, Rajlamahendravaram, East Godavari District, Andhra Pradesh. be and hereby are directed) fo show cause, as to why this confernpt case seed shoud not be admitted, either appearing in w we persan ar through Advocate duly ¥ trusted' on 23.07 2028, to which date the case stands posted for hearing, ae) here! mine said case wil be heard and determined ex-parte.
ATRUE COPYY Ta, {. The Distinct Judge, Ralamahendravaram, East Godavar District RPAD in duplicate along with a copy of petiion and affidavil fo serve on Respondent and to return io. this Court before 23.07.2028) é Keerthi Chekun, The Distict Collector, Ralamahencdravaram, East Godavari District, Andhra Praciash. {oy RRAD- along with a copy of petition and affidavit} One spare capy.
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