Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(5) in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

(5)The proceedings of the committee shall be recorded under the signature of the chairman in a register, which shall be open for inspection by any member of the committee or owner of a factory in the local area.