Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Odisha - Subsection Section 34(3) in The Orissa Registration Rules, 1988 (3)If the presentant after the receipt of the notice, fails to pay the necessary fees on or before the date fixed, registration may be refused for non-payment of fees.
