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State of Odisha - Section

Section 17 in The Orissa Fisheries Ministerial Service Rules, 1976

17. Failure to pass the departmental examination.

- Where any lower Division Clerk or Lower Division Assistant and any Upper Division Clerk or Upper Division Grade II Assistant fails to pass the departmental examination under Sub-rule (1) of Rule 16 within the required period he shall not be allowed to cross the efficiency bar in the time-scale of pay or draw any increment from the sixth year of his service in the post :Provided that if a clerk or an assistant as aforesaid passes the prescribed departmental examination after the lapse of the prescribed period or the extended period prescribed in proviso to Sub-rule (1) of Rule 16, his date of next increment will be fixed as if he had passed on due date, but he shall not be allowed any arrear of pay.