Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Maharashtra - Subsection Section 13(1) in The Maharashtra Acupuncture System of Therapy Act, 2015 (1)The Council shall, with the previous sanction of the State Government, appoint a Registrar possessing such qualifications as may be prescribed.
