Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 81 in Mizoram Excise Rules, 1983 81. Accounts of export. - Accounts of all exports shall be kept in the form prescribed by the Government by the Officer-in-charge of the distillery or warehouse.Transport of Foreign Liquor Under Bond for Payment of Duty or Fee
