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Supreme Court - Daily Orders

Comunidade Of Nagoa vs Goa Industrial Development ... on 7 December, 2022

Bench: Surya Kant, J.K. Maheshwari

     ITEM NO.107                            COURT NO.11                  SECTION IX

                             S U P R E M E C O U R T O F I N D I A
                                       RECORD OF PROCEEDINGS

                                       Civil Appeal   No(s).2528/2011

     COMUNIDADE OF NAGOA                                                Appellant(s)

                                               VERSUS

     GOA INDUSTRIAL DEVELOPMENT CORPORATION                             Respondent(s)

     WITH
     C.A. No. 2529/2011 (IX)
     C.A. No. 2530/2011 (IX)
     C.A. No. 2531/2011 (IX)

     Date : 07-12-2022 These appeals were called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE SURYA KANT
                           HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Appellant(s)                Mr. Vishwajit Singh, Sr. Adv.
                                     Mr. T. Mahipal, AOR
                                     Mr. Pankaj Singh, Adv.
                                     Mr. Vignesh Singh, Adv.

                         Mr. Devdatta Kamat, Sr. Adv.
                         Mr. Javed Raza, Adv.
                         Mr. Rajesh Singh, Adv.   For Respondent(s)                     Mr.
     Hitesh Kumar Sharma, Adv.
                         Mr. S.K. Rajora, Adv.
                         Mr. Akhileshwar Jha, Adv.
                         Mr. V. N. Raghupathy, AOR

                         UPON hearing the counsel the Court made the following
                                                O R D E R

At the joint request of learned counsel for the parties, list on 25.01.2023.

The records be requisitioned.

(SATISH KUMAR YADAV) Signature Not Verified (PREETHI T.C.) DEPUTY REGISTRAR Digitally signed by COURT MASTER (NSH) satish kumar yadav Date: 2022.12.13 18:56:42 IST Reason: