Supreme Court - Daily Orders
Comunidade Of Nagoa vs Goa Industrial Development ... on 7 December, 2022
Bench: Surya Kant, J.K. Maheshwari
ITEM NO.107 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2528/2011
COMUNIDADE OF NAGOA Appellant(s)
VERSUS
GOA INDUSTRIAL DEVELOPMENT CORPORATION Respondent(s)
WITH
C.A. No. 2529/2011 (IX)
C.A. No. 2530/2011 (IX)
C.A. No. 2531/2011 (IX)
Date : 07-12-2022 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Appellant(s) Mr. Vishwajit Singh, Sr. Adv.
Mr. T. Mahipal, AOR
Mr. Pankaj Singh, Adv.
Mr. Vignesh Singh, Adv.
Mr. Devdatta Kamat, Sr. Adv.
Mr. Javed Raza, Adv.
Mr. Rajesh Singh, Adv. For Respondent(s) Mr.
Hitesh Kumar Sharma, Adv.
Mr. S.K. Rajora, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. V. N. Raghupathy, AOR
UPON hearing the counsel the Court made the following
O R D E R
At the joint request of learned counsel for the parties, list on 25.01.2023.
The records be requisitioned.
(SATISH KUMAR YADAV) Signature Not Verified (PREETHI T.C.) DEPUTY REGISTRAR Digitally signed by COURT MASTER (NSH) satish kumar yadav Date: 2022.12.13 18:56:42 IST Reason: