Lok Sabha Debates
Papers Laid On The Table Of The House By Ministers/Members. on 27 March, 2018
Sixteenth Loksabha an> Title: Papers laid on the Table of the House by Ministers/Members.
HON. SPEAKER: Now, Papers to be laid on the Table.
… (Interruptions)
THE MINISTER OF STATE OF THE MINISTRY OF PLANNING AND MINISTER OF STATE IN THE MINISTRY OF CHEMICALS AND FERTILIZERS (RAO INDERJIT SINGH): I beg to lay on the Table a copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:- (1)
(i) Statement regarding Review by the Government of the working of the Fertilizer Corporation of India Limited, New Delhi, for the year 2016-2017.
(ii) Annual Report of the Fertilizer Corporation of India Limited, New Delhi, for the year 2016-2017, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 8989/16/18] (2)
(i) Statement regarding Review by the Government of the working of the Hindustan Fertilizer Corporation Limited, New Delhi, for the year 2016-2017.
(ii) Annual Report of the Hindustan Fertilizer Corporation Limited, New Delhi, for the year 2016-2017, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon. [Placed in Library, See No. LT 8990/16/18] सामाजिकन्यायऔर अधिकारितामंत्रालयमेंराज्यमंत्री (श्रीकृष्णपालगूर्जर):महोदया,मैंनिम्नलिखितपत्रसभापटलपररखताहूं : -
(1) (एक) इंडियनसाइनलैंग्वेजरिसर्चएंडट्रेनिंगसेंटर, नईदिल्लीकेवर्ष 2016-2017 के वार्षिकप्रतिवेदनकीएकप्रति (हिन्दीतथाअंग्रेजीसंस्करण) तथालेखापरीक्षितलेखे ।
(दो) इंडियनसाइनलैंग्वेजरिसर्चएंडट्रेनिंगसेंटर, नईदिल्लीकेवर्ष 2016-2017 के कार्यकरणकीसरकारद्वारासमीक्षाकीएकप्रति (हिन्दीतथाअंग्रेजीसंस्करण) । (2) उपर्युक्त (1) में उल्लिखितपत्रोंकोसभापटलपररखनेमेंहुएविलम्ब के कारणदर्शानेवालाविवरण (हिन्दीतथाअंग्रेजीसंस्करण) । [Placed in Library, See No. LT 8991/16/18] THE MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS AND MINISTER OF STATE IN THE MINISTRY OF WATER RESOURCES, RIVER DEVELOPMENT AND GANGA REJUVENATION (SHRI ARJUN RAM MEGHWAL): On behalf of Shri Kiren Rijiju, I beg to lay on the Table:- (1)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Disaster Management, New Delhi, for the year 2015-2016, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Disaster Management, New Delhi, for the year 2015-2016. (2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above. [Placed in Library, See No. LT 8992/16/18] (3) A copy of the Border Security Force, Medical Cadre, Group ‘C’ Posts (Combatised) Recruitment (Amendment) Rules, 2018 (Hindi and English versions) published in Notification No. G.S.R.212(E) in Gazette of India dated 8th March, 2018 under sub-section (3) of Section 141 of the Border Security Force Act, 1968. [Placed in Library, See No. LT 8993/16/18] THE MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS AND MINISTER OF STATE IN THE MINISTRY OF WATER RESOURCES, RIVER DEVELOPMENT AND GANGA REJUVENATION (SHRI ARJUN RAM MEGHWAL): On behalf of Shri Babul Supriyo, I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:-
(a)
(i) Statement regarding Review by the Government of the working of the HMT Limited, Bangalore, for the year 2016-2017.
(ii) Annual Report of the HMT Limited, Bangalore, for the year 2016-2017, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 8994/16/18]
(b)
(i) Statement regarding Review by the Government of the working of the Rajasthan Electronics and Instruments Limited, Jaipur, for the year 2016-2017.
(ii) Annual Report of the Rajasthan Electronics and Instruments Limited, Jaipur, for the year 2016-2017, along with Audited Accounts and comments of the Comptroller and Auditor General thereon. (2) Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above. [Placed in Library, See No. LT 8995/16/18] (3)
(i) A copy of the Annual Report (Hindi and English versions) of the Fluid Control Research Institute, Palakkad, for the year 2016-2017, along with Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Fluid Control Research Institute, Palakkad, for the year 2016-2017. (4) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (3) above. [Placed in Library, See No. LT 8996/16/18] कृषिऔर किसानकल्याणमंत्रालयमेंराज्यमंत्री (श्रीमतीकृष्णाराज):महोदया,मैंनिम्नलिखितपत्रसभापटलपररखतीहूं :-
(1) (एक) कोस्टलअक्वाकल्चरअथॉरिटी,चेन्नईकेवर्ष 2015-2016 के वार्षिक प्रतिवेदनकीएकप्रति (हिन्दीतथाअंग्रेजीसंस्करण)तथालेखापरीक्षितलेखे ।
(दो) कोस्टलअक्वाकल्चरअथॉरिटी,चेन्नईकेवर्ष 2015-2016 के कार्यकरणकीसरकारद्वारासमीक्षाकीएकप्रति (हिन्दीतथाअंग्रेजीसंस्करण)। (2) उपर्युक्त (1) में उल्लिखितपत्रोंकोसभापटलपररखनेमेंहुएविलम्बकेकारणदर्शानेवालाविवरण (हिन्दीतथाअंग्रेजीसंस्करण)। [Placed in Library, See No. LT 8997/16/18] (3) कंपनीअधिनियम, 2013 की धारा 394 की उप-धारा (2) के अंतर्गतनिम्नलिखितपत्रोंकीएक-एकप्रति (हिन्दीतथाअंग्रेजीसंस्करण) :-
(क) (एक)वेस्टबंगाललाइवस्टाकडेवलपमेंटकार्पोरेशनलिमिटेड,कोलकाताकेवर्ष 2016-2017 के कार्यकरणकीसरकारद्वारासमीक्षा। (दो) वेस्टबंगाललाइवस्टाकडेवलपमेंटकार्पोरेशनलिमिटेड,कोलकाताकावर्ष 2016-2017 का वार्षिकप्रतिवेदन,लेखापरीक्षितलेखेतथाउनपरनियंत्रक-महालेखापरीक्षककीटिप्पणियां । [Placed in Library, See No. LT 8998/16/18] (ख) (एक) गोवामीटकांप्लेक्सलिमिटेड,पणजीकेवर्ष 2015-2016 के कार्यकरणकीसरकारद्वारासमीक्षा । (दो) गोवामीटकांप्लेक्सलिमिटेड,पणजीकावर्ष 2015-2016 का वार्षिकप्रतिवेदन,लेखापरीक्षितलेखेतथाउनपरनियंत्रक-महालेखापरीक्षककीटिप्पणियां । (4) उपर्युक्त (3) में उल्लिखितपत्रोंकोसभापटलपररखनेमेंहुएविलम्बकेकारणदर्शानेवालेदोविवरण (हिन्दीतथाअंग्रेजीसंस्करण)।
[Placed in Library, See No. LT 8999/16/18]