Rajasthan High Court - Jaipur
Chhoga Lal Kumhar S/O Shri Bajrang Lal vs Shri, Raj Huns Upadhyaya Managing ... on 29 October, 2018
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 2033/2018
Chhoga Lal Kumhar S/o Shri Bajrang Lal, Aged About 55 Years,
B/c Kumhar R/o Village Bambory Post Bawari (Soda) Via Diggi
Tehsil Malpura District Tonk
----Petitioner
Versus
1. Shri, Raj Huns Upadhyaya Managing Director Rajasthan
State Road Transport Corporation, Parivahan Bhawan
Jaipur Pin 302016
2. Shri Kadu Ram Meena Chief Manager Rajasthan State
Road Transport Corporation, Bharatpur Deptt. Pin 321001
----Respondents
For Petitioner(s) : Mr. Pyare Lal
For Respondent(s) : Mr. Vinayak Joshi
HON'BLE MR. JUSTICE ALOK SHARMA
Order
29/10/2018
Mr. Vinayak Joshi, counsel for the respondents submits that pursuant to the order dated 31.7.2018 in SBCWP No. 16206/2018, whereby petitioner's order of suspension dated 5.7.2018 was stayed, he has been allowed to join on his post vide order dated 25.10.2018 subject to the outcome of the writ petition. And hence this contempt petition has been rendered infructuous. A copy of the order dated 25.10.2018 alongwith the (2 of 2) [CCP-2033/2018] petitioner's joining recorded thereon has been passed over to the Court by Mr. Vinayak Joshi, counsel for the respondents during the course of hearing of the petition, and is taken on record.
Counsel for the petitioner does not deny the factum of petitioner's rejoining on his post subject to the outcome of writ petition vide order dated 25.10.2018.
In view of above, this contempt petition is dismissed as infructuous. Notices stand discharged.
(ALOK SHARMA),J DK Powered by TCPDF (www.tcpdf.org)