Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 22] [Section 209] [Entire Act] Union of India - Subsection Section 209(4) in The Companies Act, 1956 (4)[ [*] [Substituted by Act 31 of 1965, Section 20, for sub-Section (4) (w.e.f. 15.10.1965). ] [The books of account and other books and papers shall be open to inspection by any Director during business hours.[* * *]].
