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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(3) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

(3)Where any person makes a request for a physical copy of the offer document, the same shall be provided to him by the issuer or lead merchant banker.