Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(c) in Bihar Public Works Contracts Disputes Arbitration Tribunal Regulations, 2009 (c)"Registrar" means the Registrar of the Bihar Public works contracts Disputes Arbitration Tribunal and includes Joint Registrar or Deputy Registrar.
