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State of Bihar - Section

Section 4 in The Bihar State Mela Authority Act, 2008

4. Powers and functions of the Chairman, and Vice

- Chairman of the Authority. - (1) The Chairman of the authority shall, in addition to presiding over the meetings of the authority, exercise and discharge such power and function of the authority as may be delegated to him by the authority and such other powers and function as may be prescribed.
(2)The Vice-Chairman of the authority shall exercise and discharge such powers and functions of the Chairman as may be prescribed or as may be delegated to him by the Chairman.