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Union of India - Act

Easements (Extending Act V of 1882)

UNION OF INDIA
India

Easements (Extending Act V of 1882)

Act 08 of 1891

  • Published in Gazette of India on 6 March 1891
  • Not commenced
  • [This is the version of this document from 6 March 1891.]
  • [Note: The original publication document is not available and this content could not be verified.]
An Act to extend the Indian Easements Act, 1882, to certain areas in which that Act is not in force.WHEREAS it is expedient to xtend the Indian Easements Act, 1882 (5 of 1882), to certain areas in which that Act is not in force;It is Hereby enacted as follows:-

1. Extension of Act V, 1882, to Bombay and the North-Western Provinces and Oudh.-

The Indian Easements Act, 1882 (V of 1882), is hereby extended to the territories respectively administered by the Governor of Bombay in Council and the lieutenant-Governor of the 2North-Western Provinces and Chief Commissioner of Oudh.