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[Cites 0, Cited by 0] [Section 169] [Entire Act]

State of Tamilnadu - Subsection

Section 169(a) in Tamil Nadu Panchayats Act, 1994

(a)for regulating the collection of [***] [The words 'local cess under section 167, local cess surcharge under section 168 and' was omitted by Tamil Nadu Panchayats (Fourth Amendment) Act, 2009 (Tamil Nadu Act 12 of 2009).] surcharge on the Duty on transfers of property under section 175;