Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] State of Gujarat - Subsection Section 26(1)(g) in The Gujarat Ownership Flats Act, 1973 (g)Statement of the purposes for which the building and each of the apartments are intended and restricted as to use.