Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of West Bengal - Subsection Section 45(bb) in The West Bengal Motor Vehicles Rules, 1989 (bb)shall, in case of an accident to the vehicle, shall make all reasonable efforts to help the injured persons and to inform the nearest police-station immediately;
