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Allahabad High Court

State Of U.P. Through Principal Secy. ... vs Bablu Singh And Others on 27 January, 2011

Author: Abhinava Upadhya

Bench: Abhinava Upadhya





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- SPECIAL APPEAL No. - 1934 of 2009
 

 
Petitioner :- State Of U.P. Through Principal Secy. Panchayat Raj & Ors
 
Respondent :- Bablu Singh And Others
 
Petitioner Counsel :- Acsc
 
Respondent Counsel :- Stuti Singh
 

 
Hon'ble D.S.R. Varma,J.
 

Hon'ble Abhinava Upadhya,J.

This special appeal fails. 

For orders in detail, see our orders of date on separate sheets in SPECIAL APPEAL DEFECTIVE NO. 1063 OF 2009: State of UP through Principal Secretary and others Vs. Mulayam Singh. 

Order Date :- 27.1.2011 sks-grade iv