Allahabad High Court
State Of U.P. Through Principal Secy. ... vs Bablu Singh And Others on 27 January, 2011
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- SPECIAL APPEAL No. - 1934 of 2009 Petitioner :- State Of U.P. Through Principal Secy. Panchayat Raj & Ors Respondent :- Bablu Singh And Others Petitioner Counsel :- Acsc Respondent Counsel :- Stuti Singh Hon'ble D.S.R. Varma,J.
Hon'ble Abhinava Upadhya,J.
This special appeal fails.
For orders in detail, see our orders of date on separate sheets in SPECIAL APPEAL DEFECTIVE NO. 1063 OF 2009: State of UP through Principal Secretary and others Vs. Mulayam Singh.
Order Date :- 27.1.2011 sks-grade iv