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Supreme Court - Daily Orders

Rajni Jivrajbhai Desai vs Bardoli Shreerang Exhibitors Private ... on 3 October, 2024

     ITEM NO.104                         REGISTRAR COURT           SECTION III

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MS. SUJATA SINGH

     Civil Appeal                 No(s).   9823/2024

     RAJNI JIVRAJBHAI DESAI & ANR.                                         Appellant(s)

                                                       VERSUS

     BARDOLI                 SHREERANG    EXHIBITORS PRIVATE LIMITED & ORS.Respondent(s)


     Date : 03-10-2024 This appeal was called on for hearing today.


     For Appellant(s)

                                         Mr. T. R. B. Sivakumar, AOR
                                         Mr. Shreyas Gacche, Adv.


     For Respondent(s)

                                         M/S. Parekh & Co., AOR
                                         Mr. Abhishek Thakral, Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent No.1 is duly represented.

Service is complete on respondent Nos.2 to 6 but none has entered appearance.

Registry to process the matter for listing before the Hon’ble Court, as per rules.

Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2024.10.03 17:10:30 IST
Reason:                                                                   SUJATA SINGH
                                                                            Registrar
     rd