Supreme Court - Daily Orders
Rajni Jivrajbhai Desai vs Bardoli Shreerang Exhibitors Private ... on 3 October, 2024
ITEM NO.104 REGISTRAR COURT SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Civil Appeal No(s). 9823/2024
RAJNI JIVRAJBHAI DESAI & ANR. Appellant(s)
VERSUS
BARDOLI SHREERANG EXHIBITORS PRIVATE LIMITED & ORS.Respondent(s)
Date : 03-10-2024 This appeal was called on for hearing today.
For Appellant(s)
Mr. T. R. B. Sivakumar, AOR
Mr. Shreyas Gacche, Adv.
For Respondent(s)
M/S. Parekh & Co., AOR
Mr. Abhishek Thakral, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent No.1 is duly represented.
Service is complete on respondent Nos.2 to 6 but none has entered appearance.
Registry to process the matter for listing before the Hon’ble Court, as per rules.
Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2024.10.03 17:10:30 ISTReason: SUJATA SINGH
Registrar
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