Supreme Court - Daily Orders
Department Of Mines And Geology vs Pratap Bhanu Singh Shekhawat on 29 July, 2019
Bench: Arun Mishra, M.R. Shah
ITEM NO.15 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5757/2019
DEPARTMENT OF MINES AND GEOLOGY & ORS. Appellant(s)
VERSUS
PRATAP BHANU SINGH SHEKHAWAT Respondent(s)
(IA No.107215/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.107211/2019-EX-PARTE STAY)
Date : 29-07-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
For Appellant(s) Dr. Manish Singhvi,Sr.Adv.
Mr. Satendra Kumar,Adv.
Mr. Shailja Nanda Mishra,Adv.
Mr. Harsh Vinoy,Adv.
Mr. Milind Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
It is prayed by the learned senior counsel appearing for the appellants that this matter is required to be heard by a Bench comprising Justice Arun Mishra and Hon’ble Mr. Justice Deepak Gupta.
List before the Bench comprising Justice Arun Mishra and Hon’ble Mr. Justice Deepak Gupta.
(NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by NARENDRA PRASAD Date: 2019.07.31 11:55:47 IST Reason: