Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] NCT Delhi - Subsection Section 26(1) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000 (1)All agricultural produce brought into the market for sale shall be sold only by open auction in the principal or subsidiary market.
