Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of West Bengal - Subsection Section 59(7) in West Bengal Land Reforms Act, 1955 (7)The West Bengal bargadars Act, 1950 (West Bengal Act No. 3 of 1950).Proviso [Omitted by West Bengal Land Reforms (Amending) Act, 1965 (West Bengal Act No. 18 of 1 165)].
