Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(ii) in Bihar Commercial Taxes Department Field Auditors Cadre Rules, 2009 (ii)A short time Refresher Course shall be arranged for the members of this cadre as per requirement from time to time.
