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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(iii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(iii)the Director of Higher Education, Gujarat State or the officer designated under clause (i) of paragraph (B) of Class-1 of sub-section (1) of Section 16;