Section 3(4) in The Goa Tourist Places (Protection and Maintenance) Appeal Rules, 2001
(4)The memorandum of an appeal shall be signed and verified by the appellant or by a representative duly authorised by him in writing in that behalf in the following form, namely:-"I .................................... appellant/representative appointed by the appellant named in the above memorandum of appeal do hereby declare that what is stated herein is true to my knowledge and belief".
