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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(3) in The Leaders of Opposition in Maharashtra Legislature Salaries and Allowances Act, 1978

(3)There shall also be paid to each Leader of the Opposition a sum of [Rs. 12,000] [These letters and figures were substituted for the letters and figures 'Rs. 8000' by Maharashtra 32 of 2010 section 25, (w.e.f. 1.4.2010).] per month, from the month in which telephone facility has been provided under this section.