Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Chattisgarh - Subsection Section 87(2) in The High Court of Chhattisgarh Rules, 2007 (2)the name and address of each respondent/non-applicant;Note : - Address in (1) and (2) includes name of police station and post office.
