Madhya Pradesh High Court
Manoj Vishwakarma vs The State Of Madhya Pradesh on 2 May, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 9872 of 2023 (MANOJ VISHWAKARMA Vs THE STATE OF MADHYA PRADESH) Dated : 02-05-2023 Shri S.K. Gautam -Advocate for the applicant.
Shri Rajeev Upadhyay - Public Prosecutor for the State. As prayed by counsel for the applicant, list the case in next week.
(SUNITA YADAV) JUDGE vpn Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 03-05-2023 11:15:14 AM