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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Maharashtra - Subsection

Section 88(1)(iv) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(iv)The Chairman shall arrange to scrutinise all applications received and prepare a list of eligible candidates who shall be called for interview by the Selection Committee.