Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Uttar Pradesh - Subsection Section 17(2)(b) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000 (b)For over 5 vacancies-One and half times the number of vacancies likely to occur subject to minimum of 10 :