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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(m) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(m)"State Transmission Utility" means a Government company notified as such by the Government of Orissa under Sub-section (1) of Section 39 of the Act;