Calcutta High Court (Appellete Side)
Smt. Sobha Dutta & Anr vs Serampore Municipality & Ors on 15 November, 2017
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
1 15.11.2017
srm W.P. No. 10272 (W) of 2017 Smt. Sobha Dutta & Anr.
Versus Serampore Municipality & Ors. Mr. Susanta Pal, ld. Advocate ...for the State.
None appears on behalf of the petitioners when the matter is called on. No accommodation is prayed for.
In order to give them one more chance the hearing of this matter stands adjourned to November 17, 2017.
Let this matter appear in the Daily Supplementary on the above date under the same heading retaining its position in the list.
(Debasish Kar Gupta, J. )