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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in Nagaland Rural Bank (Employees') Pension Regulations, 2018

(1)The Bank shall constitute a Fund to be called the " Nagaland Rural Bank (Employees') Pension Fund" under an irrevocable trust within one hundred twenty days from the notified date.