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Calcutta High Court (Appellete Side)

Sri Kiriti Biswas & Ors vs The Special Land Acquisition Collector on 25 August, 2015

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

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126   25.8.2015

W.P. 17207 (W) of 2009 gd Sri Kiriti Biswas & Ors.

Vs. The Special Land Acquisition Collector (HIT) Howrah & Ors.

Mr. Satyajit Talukdar ..for KMDA Since none appears in support of the petition, W.P. 17207 (W) of 2009 is dismissed for default.

There will be no order as to costs.

(Sanjib Banerjee, J.) 2