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[Cites 0, Cited by 0] [Section 56A(8)] [Section 56A] [Entire Act]

State of Punjab - Subsection

Section 56A(8)(iv) in The Punjab Factory Rules, 1952

(iv)A copy of the report in Form No. 33-A shall be kept in the register in Form No. 33 and both the register and the report shall be readily available for inspection.