Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act] State of Maharashtra - Subsection Section 32(2)(e) in The Pandharpur Temples Act, 1973 (e)to ensure that the funds of the endowment and registered trusts, if any, are spent according to wishes, as far as may be known, of the donors;