Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 17 in The Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955

17.

(1)Use of land.
(2)Against injury to reserved rights.
(3)Entry of Government Officers.
(4)Public rights and easements.
(5)Boundary Marks.