Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Himachal Pradesh - Subsection Section 74(b) in The Himachal Pradesh Land Revenue Act, 1953 (b)[ by arrest and detention of his person;] [Clause (5 (inserted and clause (b), (c),(d),(e),(f),(g) and (h) relattered by section 20 of HP. Act 21 of 1976.]
