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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(a) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(a)Create posts of Professors, Readers, Lecturers and any other academic or teaching posts required by the University and to appoint persons to such posts;