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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(4)(a) in The Gujarat Agricultural Universities Act, 2004

(a)direct a local inquiry to be made by a competent person or persons authorised by the Board in this behalf in respect of the matters referred to in sub-section (2) and such other matters as may be deemed necessary and relevant;