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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(ii) in Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1976

(ii)rent or compensation for the use and occupation of immovable property (not being house property or agricultural land) accrued due on or after the 16th day of January 1975;