Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 19 in Haryana Lifts and Escalators Act, 2008 19. Delegation of powers. - The Government may, delegate any of its powers conferred on it by or under this Act, to such officer as it may deem fit.
