Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Tamilnadu - Subsection Section 25(c) in Madurai-Kamaraj University Act, 1965 (c)to make proposals to the Senate and the Syndicate for the institution of lecturer-ships, readerships, professorships or other teaching posts and in regard to the duties and emoluments thereof;
