Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Madhya Pradesh - Subsection Section 6(3) in The M.P. Beedi and Cigar Workers (Conditions of Employment) Rules, 1968 (3)On receipt of the application, the competent authority shall grant to the applicant a duplicate copy of the licence duly stamped 'Duplicate' in red link.
