Section 4AA in The Salaries and Allowances of the Members of Jammu and Kashmir State Legislature Act, 1960
4AA. [ Travelling Allowances. [Substituted vide Act XI of 1998.]
- Every member and/or any other member of his/her family, shall be entitled to travel at any time by such mode of transport and up to such distance in a financial year, as may be prescribed by the Government from time to time.].
