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[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(7)(a) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(a)Structural soundness: For obtaining a renewal of Certificate of Structural Soundness in case of the building, an application shall be made to the Executive Engineer (R & B) at least one month prior to the date of expiry of the period specified in that certificate.