Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of Haryana - Subsection Section 120(3) in The Haryana Motor Vehicles Rules, 1993 (3)The fee for grant of permits under this rule shall be specified in rules 61 or 62 as the case may be.
