Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Sanmati Precision Engineering Pvt. ... vs Siemens Financial Services Private ... on 26 November, 2021

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                    1-ARBPL-27094-21.doc

               DSS
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
DINESH
SADANAND                         ORDINARY ORIGINAL CIVIL JURISDICTION
SHERLA                        ARBITRATION PETITION (L) NO. 27094 OF 2021
Digitally signed by
DINESH SADANAND
SHERLA
Date: 2021.11.27
12:45:54 +0500        Sanmati Precision Engineering
                      Pvt. Ltd. and ors.                          ...Petitioners
                            V/s.
                      Siemens Financial Services Private
                      Limited and anr.                            ...Respondents
                                                     -----

                      Mr. Prashant P. Kulkarni for the Petitioners.
                      Mr. Shyam Kapadia a/w Ms Aaushi Doshi and Ms Sailee Pansare
                      i/b. India Law LLP for the Respondents.
                                                       -----

                                                 C0RAM : G. S. KULKARNI, J.

DATE : NOVEMBER 26, 2021. PC :

Stand over to 29.11.2021 (High on Board).
(G. S. KULKARNI, J.) 1/1