Punjab-Haryana High Court
M/S Kundli Cotex Private Limited vs State Of Haryana & Ors on 11 July, 2016
Author: Surya Kant
Bench: Surya Kant
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
HARYANA AT CHANDIGARH.
CWP No. 11358 of 2016. [O&M]
Date of Decision:11th July, 2016.
M/s Kundli Cotex Private Limited Petitioner through
Mr. Sanjeev Gupta, Advocate
Versus
State of Haryana & Ors. Respondents.
***
CORAM:HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE DARSHAN SINGH ***
1. Whether Reporters of local papers may be allowed to see the judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
*** SURYA KANT, J. [ORAL] As prayed for by counsel for the petitioner, this writ petition is dismissed as withdrawn.
( SURYA KANT ) JUDGE July 11, 2016. ( DARSHAN SINGH ) dinesh JUDGE 1 of 1 ::: Downloaded on - 14-07-2016 00:05:38 :::