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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 207 in The Madurai City Municipal Corporation Act, 1971

207. Vesting of drains in corporation.

- All public drains, pipes and drainage works existing at the date of commencement of this Act or afterwards made at the cost of the corporation or otherwise, and all works, materials and things as pertaining thereto shall vest in the corporation.